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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Daman and Diu - Subsection

Section 68(3) in The Daman And Diu Panchayat Regulation, 2012

(3)The Administrator shall post from time to time in District Panchayat such number of officers of Group 'A' and Group 'B' including any officers employed by the existing local authority and other officers allocated to serve under the Daman and Diu Administration, as the Administrator considers necessary.