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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(iii) in Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(iii)The Chief Medical Officer of Health to the Jharia Mines Board of Health if the hospital or dispensary is attached to a colliery within the Jharia Mining settlement, or