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State of Bihar - Section

Section 2 in The Bengal Kanungos Regulation, 1816

2. Appointment of Kanungos.

- One or two persons shall be appointed to fill the office of Kanungo in every pargana of the district of Cuttack, in the pargana of Pataspur, and in the several parganas dependent on it2 unless the small extent of a pargana shall render it advisable to place more than one pargana under the same kanungo.