Supreme Court - Daily Orders
Mahasemam Trust vs Navain Chandani on 25 November, 2022
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.13 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30082/2022
(Arising out of impugned final judgment and order dated 12-08-2022
in SASR No. 17981/2022 in Contempt Petition (MD) No.1051/2020 in
CMP (MD) No.4856/2020 in WA(MD) No.887/2020 passed by the High
Court Of Judicature At Madras At Madurai)
MAHASEMAM TRUST Petitioner(s)
VERSUS
NAVAIN CHANDANI & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.142939/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.142938/2022-PERMISSION TO
FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER )
Date : 25-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. K. Subramanian, Sr. Adv.
Mr. E. C. Agrawala, AOR
Mr. Sunil Murarka, Adv.
Mr. Pankaj Agarwal, Adv.
Mr. Rajesh Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks to withdraw the Special Leave Petition and states that he will move the Division Bench of the High Court for appropriate orders.
He may do so without any further liberty to come back to this Court.
Signature Not Verified
The Special Leave Petition is dismissed as Digitally signed by ASHA SUNDRIYAL Date: 2022.11.25 16:57:26 IST Reason: withdrawn in terms aforesaid.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)