Bombay High Court
Ajay Amarnath Singh vs M/S Sanjay Construction And Finance Co ... on 6 March, 2024
Author: Amit Borkar
Bench: Amit Borkar
28-cp174-2024.doc
VRJ
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
VAIBHAV
CONTEMPT PETITION NO.174 Of 2024
RAMESH
JADHAV
Digitally signed by
VAIBHAV
RAMESH JADHAV
Date: 2024.03.06
19:02:40 +0530
Ajay Amarnath Singh & Ors. ... Petitioners
V/s.
Sanjay Construction & Finance Co. Ltd.
(Transcon Developer) Now Known As
(Transcon Iconica Pvt. Ltd.) & Ors. ... Respondents
Mr. Akhilesh Singh for the petitioner.
CORAM : AMIT BORKAR, J.
DATED : MARCH 6, 2024 P.C.:
1. Issue notice to respondent Nos.1 to 4, returnable on 20th March 2024.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 07/03/2024 ::: Downloaded on - 07/03/2024 13:41:50 :::