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Punjab-Haryana High Court

Hardeep Singh vs Rajesh Singh & Ors on 21 December, 2017

Author: Anita Chaudhry

Bench: Anita Chaudhry

           In the High Court of Punjab and Haryana at Chandigarh


                                            F.A.O No. 5232 of 2013 (O&M)
                                            Date of Decision: 21.12.2017

Hardeep Singh                                                ......Appellant

                                          Versus


Rajesh Singh and others                                      .......Respondents

CORAM: HON'BLE MRS. JUSTICE ANITA CHAUDHRY

Present:       Mr. Rajbir Singh, Advocate
               for the appellant.

               Mr. Vijay Saini, Advocate for
               Mr. G.S.Nagra, Advocate
               for respondents No. 1 and 2.

               Mr. Pradeep Kumar, Advocate
               for the insurance company.

                     ****

ANITA CHAUDHRY, J For orders, see FAO-2178-2013.

(ANITA CHAUDHRY) JUDGE December 21, 2017 Gurpreet Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 24-12-2017 02:12:38 :::