Punjab-Haryana High Court
Hardeep Singh vs Rajesh Singh & Ors on 21 December, 2017
Author: Anita Chaudhry
Bench: Anita Chaudhry
In the High Court of Punjab and Haryana at Chandigarh
F.A.O No. 5232 of 2013 (O&M)
Date of Decision: 21.12.2017
Hardeep Singh ......Appellant
Versus
Rajesh Singh and others .......Respondents
CORAM: HON'BLE MRS. JUSTICE ANITA CHAUDHRY
Present: Mr. Rajbir Singh, Advocate
for the appellant.
Mr. Vijay Saini, Advocate for
Mr. G.S.Nagra, Advocate
for respondents No. 1 and 2.
Mr. Pradeep Kumar, Advocate
for the insurance company.
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ANITA CHAUDHRY, J For orders, see FAO-2178-2013.
(ANITA CHAUDHRY) JUDGE December 21, 2017 Gurpreet Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 24-12-2017 02:12:38 :::