Madras High Court
Commissioner Of Income-Tax vs Arya Vaidya Pharmacy (Cbe) Ltd. on 26 November, 1984
Author: V. Ramaswami
Bench: V. Ramaswami
JUDGMENT V. Ramaswami, J.
1. We are not satisfied that any question of law arises out of the order of the Tribunal. We dismiss this petition accordingly with costs. Counsel's fee Rs. 500.