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Madras High Court

Commissioner Of Income-Tax vs Arya Vaidya Pharmacy (Cbe) Ltd. on 26 November, 1984

Author: V. Ramaswami

Bench: V. Ramaswami

JUDGMENT
 

V. Ramaswami, J.
 

1. We are not satisfied that any question of law arises out of the order of the Tribunal. We dismiss this petition accordingly with costs. Counsel's fee Rs. 500.