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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(2)(iii) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(iii)the investigation of claims by persons other than the defaulters, to any right or interest in the distrained property; and the postponement of the sale pending such investigation;