Calcutta High Court
M/S. Transcon Electronics Pvt Ltd & Ors vs The Kolkata Municipal Corporation & Ors on 17 November, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP No.997 of 2011
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. TRANSCON ELECTRONICS PVT LTD & ORS.
Versus
THE KOLKATA MUNICIPAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 17th November, 2016.
Appearance:
Mr. Swapan Kr. Debnath, Adv.
The Court: None appears for the petitioner even in the second call. The
respondents are represented.
WP No.997 of 2011 is dismissed for default.
Interim orders, if any, stand vacated.
(DEBANGSU BASAK, J.) cs/