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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(3) in The Goa, Daman and Diu School Education Act, 1984

(3)There shall be credited to the School Staff Account Fund.
(a)the aid granted by the Administrator by way of maintenance grant;
(b)income accruing to the school by way of fees.