Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Income Tax Appellate Tribunal - Delhi

S.D Technical Services Pvt. Ltd. , Delhi vs Acit (Osd) Ward-22(2)Delhi , Delhi on 16 August, 2023

           IN THE INCOME TAX APPELLATE TRIBUNAL
                (DELHI BENCH 'H' : NEW DELHI)

         SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER
                          and
           MS. ASTHA CHANDRA, JUDICIAL MEMBER

                          ITA No.1791/Del./2021
                      (ASSESSMENT YEAR : 2016-17)

S.D. Technical Services Pvt. Ltd.,                    vs.            ACIT (OSD),
1589, Madarsa Road, Kashmere Gate,                                   Ward 22 (2),
Delhi - 110 006.                                                     Delhi.

               (PAN : AAACS0439A)

        (APPELLANT)                                          (RESPONDENT)

               ASSESSEE BY : Shri V. Rajkumar, Advocate
               REVENUE BY : Shri Amit Katoch, Sr. DR

                       Date of Hearing :              09.08.2023
                       Date of Order :                16.08.2023

                                              ORDER

PER SHAMIM YAHYA, ACCOUNTANT MEMBER :

This appeal by the assessee is directed against the order of the ld. CIT(Appeals)/NFAC dated 16.11.2021 pertaining to the assessment year 2016-17.

2. At the outset, ld. Counsel of the assessee submitted that assessee seeks to withdraw the appeal. Ld. DR did not have any objection to the same. Hence, we permit the withdrawal of the appeal.

4. In the result, the appeal of the assessee is dismissed as withdrawn.

Order pronounced in the open court on this 16th day of August, 2022.

            Sd/-                                       sd/-
        (ASTHA CHANDRA)                           (SHAMIM YAHYA)
        JUDICIAL MEMBER                         ACCOUNTANT MEMBER

Dated the 16th day of August, 2022/TS 2 ITA No.1791/Del./2021 Copy forwarded to:

1.Appellant
2.Respondent
3.CIT
4.CIT (A)
5.CIT(ITAT), New Delhi.

AR, ITAT NEW DELHI.