Income Tax Appellate Tribunal - Delhi
S.D Technical Services Pvt. Ltd. , Delhi vs Acit (Osd) Ward-22(2)Delhi , Delhi on 16 August, 2023
IN THE INCOME TAX APPELLATE TRIBUNAL
(DELHI BENCH 'H' : NEW DELHI)
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER
and
MS. ASTHA CHANDRA, JUDICIAL MEMBER
ITA No.1791/Del./2021
(ASSESSMENT YEAR : 2016-17)
S.D. Technical Services Pvt. Ltd., vs. ACIT (OSD),
1589, Madarsa Road, Kashmere Gate, Ward 22 (2),
Delhi - 110 006. Delhi.
(PAN : AAACS0439A)
(APPELLANT) (RESPONDENT)
ASSESSEE BY : Shri V. Rajkumar, Advocate
REVENUE BY : Shri Amit Katoch, Sr. DR
Date of Hearing : 09.08.2023
Date of Order : 16.08.2023
ORDER
PER SHAMIM YAHYA, ACCOUNTANT MEMBER :
This appeal by the assessee is directed against the order of the ld. CIT(Appeals)/NFAC dated 16.11.2021 pertaining to the assessment year 2016-17.
2. At the outset, ld. Counsel of the assessee submitted that assessee seeks to withdraw the appeal. Ld. DR did not have any objection to the same. Hence, we permit the withdrawal of the appeal.
4. In the result, the appeal of the assessee is dismissed as withdrawn.
Order pronounced in the open court on this 16th day of August, 2022.
Sd/- sd/-
(ASTHA CHANDRA) (SHAMIM YAHYA)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Dated the 16th day of August, 2022/TS 2 ITA No.1791/Del./2021 Copy forwarded to:
1.Appellant
2.Respondent
3.CIT
4.CIT (A)
5.CIT(ITAT), New Delhi.
AR, ITAT NEW DELHI.