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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(2) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(2)The sale proceeds of the public auction referred to in sub. rule (1) shall be deposited in the suspense account and shall be paid to the consignor or consignee when they claim after deducting there from the charges on account of freight, if any, demurrage and wharfage charges including unloading charges.