Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(1) in Tamil Nadu Pension Rules, 1978

(1)Apart from any special provisions made under the following rules, service paid for from a Local Fund does not qualify for pension.