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Himachal Pradesh High Court

M/S Raheja Hydel Power Pvt. Ltd. vs . State Of H.P & Anr. on 28 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

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M/s Raheja Hydel Power Pvt. Ltd. vs. State of H.P & anr.

CWP No.8202/2022

28.11.2022 Present: Ms. Monika, Advocate vice Mr. Vijay Kumar Arora, Advocate, for the petitioner.

Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur and Mr. J.S. Guleria, Dy. Advocates General, for the respondent-State.

Learned vice counsel for the petitioner states that the original counsel is in disposed. Prayer allowed, as not opposed. List on 1st December, 2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28th November, 2022 (CS) ::: Downloaded on - 28/11/2022 20:33:36 :::CIS