Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act] Union of India - Subsection Section 1(3)(lxiii) in The Employees' Provident Funds Scheme, 1952 (lxiii)[ as respects ferro-manganese industry come into force on the 30th day of April, 1969;] [Inserted by G.S.R. 1017, dated 22.4.1969.]