Bombay High Court
Smt.Tara Dilip Waje, And Ors vs Shri.Pandurang Laxman Paradhi And Anr on 14 June, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
1 29 fa 961-18-c.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.961 OF 2018
Smt. Tara Dilip Waje and ors. ... Appellants
Vs.
Pandurang Laxman Paradhi and anr. ... Respondents
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None for the Appellants.
None for the Respondents.
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CORAM : ABHAY AHUJA, J.
DATE : 14 JUNE, 2023. P.C. : 1. None for the parties.
2. The remarks column in the cause-list indicates that compilation of documents is yet to be filed.
3. Let the compilation of documents be filed by the next date.
4. List on 19th July, 2023.
(ABHAY AHUJA, J.)
Priya R. Soparkar 1 of 1
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