Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Smt.Tara Dilip Waje, And Ors vs Shri.Pandurang Laxman Paradhi And Anr on 14 June, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                          1                        29 fa 961-18-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.961 OF 2018

 Smt. Tara Dilip Waje and ors.                           ... Appellants
      Vs.
 Pandurang Laxman Paradhi and anr.                       ... Respondents
                                -------

 None for the Appellants.
 None for the Respondents.

                                              -------

                            CORAM :      ABHAY AHUJA, J.
                            DATE :       14 JUNE, 2023.


 P.C. :


 1.           None for the parties.

2. The remarks column in the cause-list indicates that compilation of documents is yet to be filed.

3. Let the compilation of documents be filed by the next date.

4. List on 19th July, 2023.




                                                         (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                          1 of 1


::: Uploaded on - 15/06/2023                            ::: Downloaded on - 15/06/2023 19:51:37 :::