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Madhya Pradesh High Court

Komal Prasad & Anr vs The State Of M.P. on 5 April, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6 of 1995 (KOMAL PRASAD & ANR AND OTHERS Vs THE STATE OF M.P.) Dated : 05-04-2023 Shri Siddharth Datt - Advocate for appellants.

Shri Ajay Shukla - Government Advocate for the State.

Judgment delivered, signed and dated separately.



                            (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                               JUDGE                                              JUDGE

                          DPS




Signature Not Verified
Signed by: DHEERAJ
PRATAP SINGH
Signing time: 06-Apr-23
5:51:19 PM