Madhya Pradesh High Court
Komal Prasad & Anr vs The State Of M.P. on 5 April, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6 of 1995 (KOMAL PRASAD & ANR AND OTHERS Vs THE STATE OF M.P.) Dated : 05-04-2023 Shri Siddharth Datt - Advocate for appellants.
Shri Ajay Shukla - Government Advocate for the State.
Judgment delivered, signed and dated separately.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
DPS
Signature Not Verified
Signed by: DHEERAJ
PRATAP SINGH
Signing time: 06-Apr-23
5:51:19 PM