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[Cites 0, Cited by 0] [Section 313] [Entire Act]

State of Tamilnadu - Subsection

Section 313(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)the provisions of sections 305 and 306 shall apply to such hutting ground in respect of the improvements, indicated in that Schedule as provided in sub-section (4) of section 307.