Supreme Court - Daily Orders
Gram Panchayat Jalalpur vs Dir Rural Dev And Panchayats Punjab &Ors on 12 March, 2015
ITEM NO.32 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s).
31628-31631/2013
GRAM PANCHAYAT JALALPUR Petitioner(s)
VERSUS
DIR RURAL DEV AND PANCHAYATS PUNJAB &ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 12/03/2015 These petitions were called on for hearing today.
For Petitioner(s) Ms.Anjali Chauhan,adv.
M/s Aura & Co.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await the return of the service of notice already issued to the respondent Nos.1,3,4 & 5. Service of notice is complete on the respondent No. 2, but no one has entered appearance on his behalf.
List again on 15.05.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.03.13 14:49:04 IST Reason: