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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(a) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(a)There shall be a Director of Resident Instruction who shall be responsible for direction and co-ordination of inter-faculty and inter-campus resident instructional programmes and for maintenance and improvement of standard of teaching at all levels of under-graduate and post-graduate studies.