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Supreme Court - Daily Orders

Pattu Rajan vs The State Of Tamil Nadu on 12 February, 2015

Bench: M.Y. Eqbal, Kurian Joseph

     ITEM NO.102                           COURT NO.11                 SECTION IIA

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Criminal Appeal             No(s).   680-681/2009

     PATTU RAJAN                                                      Appellant(s)

                                                 VERSUS

     STATE OF TAMIL NADU                                              Respondent(s)

     (with office report)

     WITH
     Crl.A. No. 799-800/2009
     (With Office Report)

      Crl.A. No. 801-802/2009
     (With Office Report)

      Crl.A. No. 820-821/2009
     (With Office Report)

      Crl.A. No. 822-823/2009
     (With Office Report)

      Crl.A. No. 824/2009
     (With Office Report)

      Crl.A. No. 896/2009
     (With Office Report)

     Date : 12/02/2015 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.Y. EQBAL
                         HON'BLE MR. JUSTICE KURIAN JOSEPH

     For Appellant(s)
                                    Mr.   Sushil Kumar, Sr.Adv.
                                    Ms.   Aishwarya Bhati,Adv.
                                    Mr.   Aditya Kumar, Adv.
                                    Mr.   S. Ratnakaran, Adv.
                                    Mr.   M.R. Thangaia, Adv.
                                    Mr.   P. Bhagavan Dass, Adv.
                                    Mr.   T. Gopal, Adv.
Signature Not Verified
                                    Ms.   Madurima Ghosh, Adv.
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.02.14
                                    Ms.   Neha Meena, Adv.
12:42:36 IST
Reason:                             Ms.   Priyadarshini Priya, Adv.
                                    Mr.   Anshuman, Adv.
                                    Mr.   Amit Verma, Adv.
                                    Mr.   Pawan Kumar Saini, Adv.
                                         -2-


                       Mr. Sushil Kumar, Sr.Adv.
                       Mr. K. K. Mani,Adv.
                       Mrs. T. Archana, Adv.

For Respondent(s)
                           Mr.   Amrendra Sharan, Sr.Adv.
                           Mr.   Subramonium Prasad, AAG
                           Mr.   M. Yogesh Kanna,Adv.
                           Ms.   J. Janani, Adv.


            UPON hearing the counsel the Court made the following
                               O R D E R

Mr. Sushil Kumar, learned senior counsel appearing on behalf of the appellant started his submissions in Criminal Appeal Nos. 680-681 of 2009 at 11.10 a.m. and concluded at 3.45 p.m. Thereafter Mr. Amrendra Sharan, learned senior counsel appearing on behalf of the respondent-State of Tamil Nadu started his submissions and was on his legs when the Court rose for the day. The matters remained as part heard.

List the matters as part heard on the top of the list.





   (Sukhbir Paul Kaur)                                (Indu Pokhriyal)
      Court Master                                      Court Master