Supreme Court - Daily Orders
Pattu Rajan vs The State Of Tamil Nadu on 12 February, 2015
Bench: M.Y. Eqbal, Kurian Joseph
ITEM NO.102 COURT NO.11 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 680-681/2009
PATTU RAJAN Appellant(s)
VERSUS
STATE OF TAMIL NADU Respondent(s)
(with office report)
WITH
Crl.A. No. 799-800/2009
(With Office Report)
Crl.A. No. 801-802/2009
(With Office Report)
Crl.A. No. 820-821/2009
(With Office Report)
Crl.A. No. 822-823/2009
(With Office Report)
Crl.A. No. 824/2009
(With Office Report)
Crl.A. No. 896/2009
(With Office Report)
Date : 12/02/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Appellant(s)
Mr. Sushil Kumar, Sr.Adv.
Ms. Aishwarya Bhati,Adv.
Mr. Aditya Kumar, Adv.
Mr. S. Ratnakaran, Adv.
Mr. M.R. Thangaia, Adv.
Mr. P. Bhagavan Dass, Adv.
Mr. T. Gopal, Adv.
Signature Not Verified
Ms. Madurima Ghosh, Adv.
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.02.14
Ms. Neha Meena, Adv.
12:42:36 IST
Reason: Ms. Priyadarshini Priya, Adv.
Mr. Anshuman, Adv.
Mr. Amit Verma, Adv.
Mr. Pawan Kumar Saini, Adv.
-2-
Mr. Sushil Kumar, Sr.Adv.
Mr. K. K. Mani,Adv.
Mrs. T. Archana, Adv.
For Respondent(s)
Mr. Amrendra Sharan, Sr.Adv.
Mr. Subramonium Prasad, AAG
Mr. M. Yogesh Kanna,Adv.
Ms. J. Janani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Sushil Kumar, learned senior counsel appearing on behalf of the appellant started his submissions in Criminal Appeal Nos. 680-681 of 2009 at 11.10 a.m. and concluded at 3.45 p.m. Thereafter Mr. Amrendra Sharan, learned senior counsel appearing on behalf of the respondent-State of Tamil Nadu started his submissions and was on his legs when the Court rose for the day. The matters remained as part heard.
List the matters as part heard on the top of the list.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master