Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(4) in Rajasthan State Bus Terminal Development Authority Act, 2015 (4)No regulation made by the Authority under this section shall have effect until it has been approved by the State Government and published in the Official Gazette.
