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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(1)(e) in The Chhattisgarh Motor Vehicles Rules, 1994

(e)to suspend a permit under Section 86 or to recover from the holder thereof the sum of money agreed upon in accordance with sub-section (5) of the said section;