Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Meghalaya - Subsection Section 7(3) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966 (3)The executive committee may make any other arrangements fort submission and physical verification of cattle return in respect of Tura Town.
