Delhi High Court - Orders
Sapphire Foods India Ltd. (Kfc, Rajouri ... vs Municipal Corporation Of Delhi And Anr on 18 March, 2026
Author: Amit Bansal
Bench: Amit Bansal
$~2 and 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11923/2024 & CM APPL. 49587/2024
SAPPHIRE FOODS INDIA LTD.
(KFC, RAJOURI GARDEN) .....Petitioner
Through: Ms. Nehmat Sethia & Ms. Kirti
Kumari, Advocates.
versus
MUNICIPAL CORPORATION OF DELHI
AND ANR .....Respondents
Through: Mr. Niraj Kumar, Standing Counsel
with Mr. Chaitanya Kumar, Advocate
for MCD.
Inspector Ashwani Kumar, Delhi
Police.
3
+ W.P.(C) 11924/2024 & CM APPL. 49598/2024
STARBUCKS COFFEE-A TATA ALLIANCE
RAJOURI GARDEN .....Petitioner
Through: Ms. Nehmat Sethia & Ms. Kirti
Kumari, Advocates.
versus
MUNICIPAL CORPORATION OF DELHI
AND ANR .....Respondents
Through: Mr. Niraj Kumar, Standing Counsel
with Mr. Chaitanya Kumar, Advocate
for MCD.
Mr. Varun Chandiok, Mr. Alok
Kumar and Ms. Anubhi Goyal,
Advocates for MCD.
Inspector Ashwani Kumar, Delhi
Police.
W.P.(C) 11923/2024 & W.P.(C) 11924/2024 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:47
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 18.03.2026
1. Written submissions have been filed on behalf of the parties.
2. The matter is ripe for hearing.
3. A request for adjournment is made by counsel appearing on behalf of petitioner on the ground that Mr. M.A. Niyazi, main counsel for the petitioner is not available.
3.1. The request is not opposed by counsel appearing on behalf of respondents.
4. At request, re-notify on 15th July, 2026.
5. Interim order to continue.
AMIT BANSAL, J MARCH 18, 2026 at W.P.(C) 11923/2024 & W.P.(C) 11924/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:47