Section 5(4)(a) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

(a)Certificate in Form XVI containing the comments on the following matters, namely :-

(i)maximum and minimum dimensions;

(ii)strength of bridges;

(iii)number of engines on one span;

(iv)brake and communications;

(v)accommodation in coaches to cater, for different categories of passengers;

(vi)system of working;

(vii)electric traction equipment (only if applicable); and

(viii)types of rolling stock proposed along with list of restrictions.

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