Gauhati High Court
National Building Construction ... vs M/S G. L. Agarwalla on 6 February, 2026
Page No.# 1/20
GAHC010162322024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/8/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN, LODHI ROAD, NEW DELHI
110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA ROAD,
BELTOLA, GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE
DIRECTOR ENGG, N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G. L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI, G.S.
ROAD, GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 78102
Advocate for the Petitioner : MR.A THAKUR, MS.J R THAKUR
Advocate for the Respondent : ,
Page No.# 2/20
Linked Case : I.A.(Civil)/44/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/4016/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
Page No.# 3/20
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Linked Case : I.A.(Civil)/4018/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
Page No.# 4/20
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Linked Case : I.A.(Civil)/2609/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANY
ACT 1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
M/S G.L. AGARWALLA AND 2 ORS
- A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
Page No.# 5/20
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Linked Case : I.A.(Civil)/7/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G. L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : MR G CHOUDHURY (R-1) appearing for M/S G. L. AGARWALLA
Page No.# 6/20
Linked Case : I.A.(Civil)/43/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102 (SINCE DEAD)
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/5/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G. L. AGARWALLA
Page No.# 7/20
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G. L. AGARWALLA
Linked Case : I.A.(Civil)/4/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
------------
Advocate for : MR.A THAKUR
Page No.# 8/20
Advocate for : appearing for ON THE DEATH OF LATE G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/35/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : Arb.A./9/2015
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
Page No.# 9/20
M/S G.L. AGARWALLA and 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA and 2 ORS
Linked Case : I.A.(Civil)/36/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
Page No.# 10/20
------------
Advocate for : MS.J R THAKUR
Advocate for : MR G CHOUDHURY appearing for ON THE DEATH OF LATE G.L.
AGARWALLA HIS LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/2667/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/34/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
Page No.# 11/20
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/2668/2024
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
Page No.# 12/20
GUWAHATI 781007
(SINCE DEAD)
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/33/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
Page No.# 13/20
Linked Case : I.A.(Civil)/402/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 781007 (SINCE DEAD)
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/2486/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
Page No.# 14/20
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/2485/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
Page No.# 15/20
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/45/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Page No.# 16/20
Advocate for : appearing for M/S G.L. AGARWALLA
Linked Case : I.A.(Civil)/46/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF LATE G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/6/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA
VERSUS
ON THE DEATH OF M/S G. L. AGARWALL HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102 (SINCE DEAD)
------------
Page No.# 17/20
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G. L. AGARWALL HIS
LEGAL HEIR SRI SAMEER AGARWALLA
Linked Case : I.A.(Civil)/2483/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/2482/2025
NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
Page No.# 18/20
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
VERSUS
MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007
2:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS
Linked Case : I.A.(Civil)/47/2025
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA
VERSUS
Page No.# 19/20
M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
2:GHISALAL AGARWALLA
(SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102
3:K. .D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
BEFORE
HON'BLE MRS. JUSTICE MITALI THAKURIA
ORDER
Date : 06.02.2026.
Heard Mr. A. Thakur assisted by Ms. J.R. Thakur, learned counsel for the applicant. Also heard Mr. G. Choudhury, learned counsel appearing for opposite parties.
It is submitted by Mr. Choudhury, learned counsel for the opposite parties that after the death of G.L. Agarwalla, under whose name and style the firm namely, M/s. G.L. Agarwalla was operating, the other partners have already been impleaded and he is appearing for them in all these interlocutory applications. Mr. Choudhury, the learned counsel for the opposite parties further submitted Page No.# 20/20 that in the main appeal, the applicants have also made a prayer for stay of execution, to which he may be allowed some time to file his written objection.
Mr. A. Thakur, learned counsel for the applicants have raised no objection in that regard.
Further, considering the submissions made by the learned counsel for the applicants, it is seen that there are some interlocutory applications which are filed for condonation of delay in filing the restoration petition in connection with some of the Arbitration Appeals, which have already been dismissed and apart from that, there are some interlocutory applications which are filed for substituting the legal heirs of the deceased respondent /opposite party. In the same time, it is also seen that the other interlocutory applications are for stay of the execution proceeding.
Accordingly, the Registry is hereby directed to list the matters separately along with the connected interlocutory applications for each connected Arbitration Appeal.
On the next day of listing, the Registry will accordingly clarify the matters and list them separately.
List the matters on 11.03.2026.
JUDGE Comparing Assistant