Delhi High Court - Orders
Refex Energy Limited & Ors vs M/S Passive Infra Projects Private ... on 12 December, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~45 and 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6673/2019, CM APPL.43382/2019, CM APPL.5115/2021
REFEX ENERGY LIMITED & ORS. ..... Petitioners
Through: Ms. Pratishtha Vij, Adv. (through
VC)
versus
M/S PASSIVE INFRA PROJECTS PRIVATE LIMITED
..... Respondent
Through: None.
+ CRL.M.C. 6730/2019, CM APPLs.43586-87/2019, CM
APPL.5118/2021
REFEX ENERGY PRIVATE LIMITED & ORS ..... Petitioners
Through: Ms. Pratishtha Vij, Adv. (through
VC)
versus
M/S PASSIVE INFRA PROJECTS PRIVATE LIMITED
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 12.12.2022 Learned counsel for the petitioner submits that respondent intentionally does appear before the Court.
Let notice be issued to the respondent for personal appearance upon filing PF by the petitioner through all permissible modes, for 17th May, 2023.
DINESH KUMAR SHARMA, J DECEMBER 12, 2022/Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:19.12.2022 15:58:08