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Delhi High Court - Orders

Refex Energy Limited & Ors vs M/S Passive Infra Projects Private ... on 12 December, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~45 and 46
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       CRL.M.C. 6673/2019, CM APPL.43382/2019, CM APPL.5115/2021
                                  REFEX ENERGY LIMITED & ORS.               ..... Petitioners
                                                  Through: Ms. Pratishtha Vij, Adv. (through
                                                            VC)
                                                  versus

                                  M/S PASSIVE INFRA PROJECTS PRIVATE LIMITED
                                                                               ..... Respondent
                                                 Through: None.
                          +       CRL.M.C.    6730/2019,  CM    APPLs.43586-87/2019,         CM
                                  APPL.5118/2021
                                  REFEX ENERGY PRIVATE LIMITED & ORS          ..... Petitioners
                                                 Through: Ms. Pratishtha Vij, Adv. (through
                                                           VC)
                                                 versus

                                  M/S PASSIVE INFRA PROJECTS PRIVATE LIMITED
                                                                          ..... Respondent
                                                 Through: None.
                                  CORAM:
                                  HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                 ORDER

% 12.12.2022 Learned counsel for the petitioner submits that respondent intentionally does appear before the Court.

Let notice be issued to the respondent for personal appearance upon filing PF by the petitioner through all permissible modes, for 17th May, 2023.

DINESH KUMAR SHARMA, J DECEMBER 12, 2022/Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:19.12.2022 15:58:08