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[Cites 0, Cited by 0] [Section 385B(1)] [Section 385B] [Entire Act]

State of West Bengal - Subsection

Section 385B(1)(b) in West Bengal Municipal Act, 1993

(b)appoint, for an industrial township, a Committee consisting of not more than 13 and not less than 9 members, to be known as the Industrial Township Authority, to carry out all or any of the purposes of this Chapter.