Patna High Court - Orders
Ranjit Kumar Choudhary And Ors vs The State Of Bihar Through The Principal ... on 10 August, 2023
Author: Rajiv Roy
Bench: Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.4010 of 2018
In
Civil Writ Jurisdiction Case No.4747 of 2018
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1. Ranjit Kumar Choudhary and Ors son of Late Parmeshwar Choudhary
Resident of Mohalla Nakhash chowk, South of Town Middle school, Posted
at U.M.S. Khilwat, Block Bidupur District-Vaishali
2. Ranjit Kumar Choudhary son of Late Parmeshwar Choudhary Resident of
Mohalla Nakhash chowk, South of Town Middle school, Posted at U.M.S.
Khilwat, Block Bidupur District-Vaishali
3. Garib Nath Choudhary son of Late Bhola Choudhary Resident of village-
Hela Bajar, Hajipur, P.S.- Hajipur Nagar District-Vaishali posted At UMS
Sidhauli, Block-Hajipur District- Vaishali.
4. Sanjay Kumar Singh son of Late Thakur Rajendra singh Resident of village-
Kharika, P.S. Desri, Block, Bidupur District- Vaishali posted at GPS Teliya
Block- Rajapakar, District-Vaishali.
5. Lalbabu Bhakta son of Ram Khelawan Bhakta Resident of village
Vihwarpur, P.S. Bidupur, District- Vaishali posted at G.M.S., Bakarpur,
Block-Rajapakar, District-Vaishali
6. Umesh Singh son of Late Kapildeo Singh Resident of village Chak fateh,,
P.S. Jandaha, District- Vaishali posted at G.MS. Chouhatta Block, Hajipur,
District- Vaishali.
7. Subhash Choudhary son of Late Babulal Choudhary Resident of village-
Arnia P.S. Jandaha District- Vaishali posted at U.M,S. Jagdishpur, Block
Jandaha District-Vaishali.
8. Kailash Sah son of Judagi Sah Resident of village- Veerpur P.S. Jurawanpur
District- Vaishali Posted at G.M.S. Terasia, Block- Raghopur District-
Vaishali.
9. Sudhanshu Kumar Jayaswal Son of Kishori Prasad Jayaswal Resident of
village- Bari Durga ji Road ward no 7 P.S. Mahnar District- Vaishali posted
at G.M.S. Mahnar Balak, Block- Mahnar, District- Vaishali.
10. Subodh Kumar Singh son of Late Surajdeo Singh Resident of village-
Ishhakpur, P.S.- Mahnar District- Vaishali posted as G.P.S. Kumharkol
Bujurg, Block Sahdei Bujurg, District- Vaishali
11. Pranay Kumar Singh son of Late Akshaywat singh Resident of village-
Ishhakpur P.S.-Mahnar, District-Vaishali posted at G.M.S. Mahnar 2, Block-
Mahnar District-Vaishali
12. Sudhir Kumar Singh son of Late Devendra Pd. Singh Resident of village-
Vishanpur P.S.- Mahnar, District-Vaishali posted as G.P.S. Rampur
Kumharkol kanya, Block- Sahdei Bujurg, District-Vaishali.
13. Ganesh Ram son of Late Pyare Ram Resident of village Lavapur Narayan,
P.S. Mahnar District- Vaishali Posted at GPS Lavapur Purvi Block- Mahnar,
District-Vaishali
14. Ajeet Kumar son of Late Balmiki Pd. Singh Resident of village-Dayalpur
P.S. Rajapakar, District-Vaishali Posted at GMS Belkunda, Block-
Patna High Court MJC No.4010 of 2018(5) dt.10-08-2023
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Rajapakar, District-Vaishali Posted at GMS Belkunda, Block-Rajapakar,
District-Vaishali.
15. Amodanand son of Sri Fekan Baitha Resident of village- sendurai P.S.
Hajipur, District- Vaishali posted at GM.S. Bilandpur, block- Rajapakar,
District Vaishali.
16. Alok Kumar son of Rameshwar Bhakta Resident of village - Hariharpur,,
P.S. Hajipur sadar, District- Vaishali Posted at G M.S. Mahua Balak, Block-
Mahua, District-Vaishali
17. Virendra Prasad son of Late Singeswar Baitha Resident of village- Rajouli,
P.S. Hajipur sadar, District- Vaishali Posted at GPS Baidyanathpur kanya,
Block-Rajapakar District Vaishali.
18. Anil Kumar Ram son of Late Lakshman Ram Resident of village-
Ataullapur, P.S. Lalganj, District- Vaishali Posted at G.M.S. Jehanabad,
Block-Lalganj, District- Vaishali.
19. Hare Krishna Singh son of Late Deepnarayan Singh Resident of village-
Jahangirpur salkhanni, P.S. Mahua District- Vaishali Posted at U.M.S.
Kushhar, Block- Mahua District- Vaishali.
20. Siveswar Paswan son of Late Shyam Nandan Paswan Resident of village
Mohanpur Dhanraj @ Kheerachak, p.S.- Mahua District-Vaishali posted at
U.M.S. Kheerachak, Block- Mahua District- Vaishali.
21. Md Zahid Hussain son of Md. Idiris Shamim resident of Kanti
chakmubarak, P.S. Lalganj, District- Vaishali Posted at G.P.S. madarna,
Julahi tola, Block- Vaishali District-Vaishali.
22. Manoj Kumar son of Srinath Ishwar village Hari Prasad P.S. Jandaha
District Vaishali Posted at U.M.S. Ghoswar Block Hazipur District Vaishali
23. Sri Hari son of Sitaram Sharma Resident of village- Gorigama, P.S.-
Rampura District-Muzzaffarpur posted at GMS Vaishali Balak, Block-
vaishali, District Vaishali.
24. Lal Mohammad son of Isuddin Miyan Resident of village- Basara @
majhoulia, District- paschim Champaran Posted at G.P.S. Madarna julahi
tola, Block-Vaishali District Vaishali.
25. Shobha Daughter of Satya Narayan Thakur Resident of Bagmali, Hazipur
p.S.- Hajipur Nagar District- Vaishali Posted at G.M.S., Anawarpur, Block
Hajipur District-Vaishali
26. Baban Das son of Late Dukhan Das Resident of Rampur Hajipur P.S.,
Hajipur District- Vaishali Posted at U..M.S. Bidupur dih Block, Bidupur
District- Vaishali.
27. Rajendra Choudhary son of Late Jageshwar Choudhary Resident of village-
Kajari bujurg P.S. Jandaha District Vaishali posted at GPS Madhaul khurd,
Block Desari District Vaishali.
28. Sanjay Kumar son of Late Baleshwar Bhagat Resident of village-
Pachiskurba, Hajipur P.S. Hajipur District- Vaishali Posted at U.M.S Pakari
Block- Bidupur, Vaishali
29. Pankaj Kumar son of Late Haridwar singh Resident of village- Akhtiyarpur
P.S.- Sarai District- Vaishali Posted at G.P.S. Chaksaid Hajipur District
Vaishali
Patna High Court MJC No.4010 of 2018(5) dt.10-08-2023
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30. Satyendra Kumar sinbgh son of Late krishan Ballabh Singh resident of
village-Roudipokhar P.S.- Lalganj District- Vaishali Posted at GMS Balwa
kuari Block- Hajipur District- Vaishali
31. Harinandan Prasad Singh son of Late Gulab singh Resident of village-
Rupsipur P.S.-Jandaha District-Vaishali posted at Kamala Kanya Madhya
School karnauti District-Vaishali
32. Harendra Paswan son of Late Giraja Paswan Resident of village- Jaganath
basant P.S. Lalganj District Vaishali Posted at G.M.S. Jahanabad Block
Lalganj District-Vaishali
33. Badri Prasad Gupta son of Jag Narayan Gupta Resident of village
hathsarganj P.S.- Haji Nagar District- Vaishali Posted at U.M.S. Dharhara
Block- Hajipur District- Vaishali.
34. Ganesh Kumar son of Sri Ram Lakhan singh Resident of village Dumari
chak P.S.- Raja Pakar District Vaishali Posted at G.M.S. Dumari Block Raja
Pakar District- Vaishali
35. Umesh Kumar son of Sri Ram lakhan singh Resident of village-Dumari chak
P.S. Raja Pakar District Vaishali Posted at G.M.S. Narharpur Block Jandaha
District-Vaishali
36. Surendra Prasad singh son of Raj Narayan singh village shioganj P.S.
Bidupur District Vaishali posted at G.P.S. Bahuara kanya school Block
Hajipur District Vaishali
37. Shatrughan Paswan son of Kishto Paswan Resident of village Sain P.S.
Belsar District-Vaishali posted G.M.S. Nilkanthpuyr block Mahua District-
Vaishali
38. Arvind Kumar son of Ramanand singh Resident of village Piroi P.S. Goroul
District Vaishali Posted at U.M.S. Pokharaila Block Hajipur
39. Mukund Kumar Singh son of Birendra Prasad singh village sherpur P.S.
Mahua District Vaishali Posted G.M.S. Rampur Block Jandaha District-
Vaishali
... ... Petitioner/s
Versus
1. The State Of Bihar Through The Principal Secretary, Department Of
Education, Government Of Bihar, P
2. Mr R.K. Mahajan, Principal Secretary, Department of Education,
Government of Bihar, Patna.
3. Mr Rahul singh, the Principal Secretary, Department of Finance,
Government of Bihar, Patna.
4. Mr Arvind kumar Verma, Director, Primary Education, Government of
Bihar, Patna.
5. Md Mosaleuddin the Regional Deputy Director of Education, Muzaffarpur.
6. Dr Sangita Sinha the District Education officer, Vaishali.icer Establishment,
Vaishali. null null
7. Dinesh Kumar Choudhary the District Program officer Establishment,
Vaishali. null null
Patna High Court MJC No.4010 of 2018(5) dt.10-08-2023
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... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Arabind Nath Pandey, Advocate
For the Opposite Party/s : Mr.Aashutosh Ranjan Pandey, AAG-5
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CORAM: HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
5 10-08-2023Heard the parties.
The present contempt petition has been preferred for compliance of the order dated 23.3.2018 passed in C.W.J.C. No. 4747 of 2018.
A show cause on behalf of the respondent no.7, the District Programme Officer(establishment), Vaishali is on record by which a reasoned order vide Memo No. 87 dated 9.1.2019 has been attached which shows that the decision has been taken amongst other the petitioner herein which reflects at serial no. 1 of the said order.
In that view of the matter, the MJC No. 4010 of 2018 stands disposed of.
(Rajiv Roy, J) Ravi/-
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