Patna High Court - Orders
Jmd Services Private Limited vs The State Of Bihar on 18 February, 2025
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14167 of 2024
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JMD Services Private Limited
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Y.V. Giri, Sr. Advocate
Ms. Shrishti Singh, Advocate
For the Respondent/s : Mr. P.K. Verma, AAG-3
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
6 18-02-2025Post this case on 25th of February, 2025 for further hearing.
(Ashutosh Kumar, ACJ) (Partha Sarthy, J) Anushka/PKP-
U