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State of Chattisgarh - Section
Section 21 in The Chhattisgarh Co-operative Societies Rules, 1962
21. [ Inspection of documents in the office of the Registrar. [Substituted by Notification No. F-5-7-94-XV-1, dated 21-7-1995.]
- A member of a society may inspect the following documents in the office of the Registrar free of charge and may obtain certified copies thereof on payment of the following fees -| (a) | Application for registration of society | Rs. 5.00 each |
| (b) | Certificate of registration | Rs. 5.00 each |
| (c) | Bye-laws of a society | Rs. 15.00 each |
| (d) | Amendment of bye-laws of a society | Re. 1.00 per folio |
| (e) | Order of cancellation of the registration of a society | Re. 1.00 per folio |
| (f) | Annual balance sheet | Re. 1.00 per folio |
| (g) | Order of supersession of a committee under Section 53 | Re. 1.00 per folio |
| (h) | Order referring a dispute to arbitration under Section 64 | Re. 1.00 per folio |
| (i) | Any other order against which an appeal is provided | Re. 1.00 per folio: |