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Union of India - Section

Section 2070 in The Emergency Risks (Goods) Insurance Scheme

2070.

S.O. 5483, dated 10th December, 1971.1. - In exercise of the powers conferred by sub-section (1) of Section 5 of The Emergency Risks (Goods) Insurance Act, 1971 (No. 50 of 1971), the Central Government hereby puts into operation the following scheme. -