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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(19) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(19)"text-book" in relation to an examination under this Act, means any book recommended or otherwise sanctioned by the Board for use of that examination.