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[Section 7]
[Entire Act]
State of Tamilnadu - Subsection
Section 7(3) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012
| Sr. No. | Category of licence | Fee per annum (Rs. in lakh) |
| 1. | Category-I (No Limit) | 40 |
| 2. | Category-II (Upto 1500 MU annually) | 15 |
| 3. | Category-Ill (Upto 500 MU annually) | 6 |
| 4. | Category-IV (Upto 100 MU annually) | 3 |