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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Kerala - Subsection

Section 37(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The Cyber Council shall prepare projects and methods through modern technological methods for the manner of teaching, examination, evaluation and declaration of result in various courses of study of the University and with regard to the awarding of certificate, diploma, degree, post graduate degree and other academic distinction, subject to the provisions of this Act and rules, Statutes, Ordinances and Regulations made thereunder.