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Union of India - Section

Section 7 in The Food Corporations Rules, 1965

7. [ travelling and Daily Allowances of Directors. [Amended vide Notification No. GSR 648(E) dated 12.11.1997]

- Every Director, other than whole office of the Corporation, performing journey in connection with any work relating to the Corporation, shall be entitled to travelling and daily allowances as are admissible on tour to the Executive Directors of the Corporation.]