Section 133 in Reductions and Remissions (Andhra Pradesh)
133.
- - -][Items 132 and 133 substituted by G.O.Ms.No.750, Rev. (Reg.-II), Dated 22.12.1995 and numbered as 132 (Andhra Pradesh Gazette, Part I (Extraordinary), Dated 23.12.1995 hence originally enacted Item 133 is not in existence. ]
