Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] Union of India - Subsection Section 59(1)(b) in The Delhi Police Act, 1978 (b)require any person acting or about to act contrary to any provision of this Act or rule, regulation or order made thereunder, to desist from so doing;