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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(10)(c) in The Goa, Daman and Diu Public Health Act, 1985

(c)any other article, which the Government may, having regard to its use, nature, substance or quality, declare, by notification in the Official Gazette, as food.]