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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(ss) in The Mumbai Municipal Corporation Act, 1888

(ss)[* * * *] [Clauses (rr) and (ss) were deleted by Maharashtra 27 of 1999, Section 2, (w.e.f. 23.4.1999).];