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[Cites 0, Cited by 80] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(ii) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(ii)uses words, acts or gestures of a sexual nature towards a woman belonging to a Scheduled Caste or a Scheduled Tribe, knowing that she belongs to a Scheduled Caste or a Scheduled Tribe.