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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960

(3)He will also obtain a medical report about the cause of the death of the citizen but if the circumstances are such that it is impossible to procure a medical report, reliable evidence of the actual occurrence of death shall be collected.