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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(g) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(g)the form, manner and fees for filing a complaint under sub-section (2) of section 31 ;