Delhi High Court - Orders
Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 7 March, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 15/2022 and CM 36751/2022
SAMUEL WATHARKAR ..... Appellant
Through: Mr. J.K. Bhola, Mr. Mohit
Mittal and Ms. Muskan Bhola, Advocates
versus
SHRI NATHU RAM NOW DECEASED
& ORS. ..... Respondents
Through: Mr. Rakesh Dhugra, Mr. M.
Shfian Siddiqui, Md. Niyazuddin and Ms.
Alya Veronica, Advocates for R1 to 3
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 07.03.2024
1. Renotify for disposal at the end of the Board on 15 May 2024.
2. Both sides are directed to place on record short notes of their respective submissions not exceeding five pages each, after exchanging copies with each other at least a week in advance of the next date of hearing.
3. Interim order to continue till the next date of hearing.
C.HARI SHANKAR, J MARCH 7, 2024/yg Click here to check corrigendum, if any This is a digitally signed order.
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