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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(iii) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(iii)The Managements of both Un-Aided Non-Minority and Un-Aided Minority Institutions may charge upto a fee of Rs. 60,000/- per student per annum for 15% Management seats without amounting to profiteering and without charging capitation fee.