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State of Haryana - Section

Section 5 in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

5. Age.

- No person shall be appointed to any post in the service by direct recruitment who is less than 17 years or more than 30 years of age, on or before the Ist day of August next preceding the last date of submission of applications to the Board :Provided that age limited will be relaxed in respect of SC/BC, HC, Ex-servicemen and Widows to the extent, approved by the Board from time to time.