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Kerala High Court

Nedi Constructions Private Limited vs Suresh K.V on 14 November, 2018

Author: Sathish Ninan

Bench: Sathish Ninan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 14TH DAY OF NOVEMBER 2018 / 23RD KARTHIKA, 1940

                       Tr.P(C).No. 654 of 2018

           OS 682/2012 of ADDL.SUB COURT-II, KOTTAYAM

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PETITIONERS:

1 NEDI CONSTRUCTIONS PRIVATE LIMITED, NEDIYAKALA PARAMBIL, CHANGANACHERRY P.O. CHANGANACHERRY TALUK, REPRESENTED BY ITS M.D. THOMAS JOSEPH, AGED 71, S/O. JOSEPH, NEDIYAKALA PARAMBIL HOUSE, CHANGANACHERRY P.O. VAZHAPPALLY EAST VILLAGE, KOTTAYAM.
2 THOMAS JOSEPH, AGED 71 YEARS, S/O.JOSEPH, NEDIYAKALA PARAMBIL HOUSE, CHANGANACHERRY P.O., VAZHAPPALLY EAST VILLAGE, KOTTAYAM.
3 LISAMMA THOMAS, AGED 63 YEARS, W/O.THOMAS JOSEPH, NEDIYAKALA PARAMBIL HOUSE, CHANGANACHERRY P.O., VAZHAPPALLY EAST VILLAGE, KOTTAYAM.

BY ADVS.

SRI.CHERIAN GEE VARGHESE SRI.BIJU HARIHARAN SRI.P.C.SHIJIN SRI.P.HARIDAS SRI.R.B.BALACHANDRAN SRI.RENJI GEORGE CHERIAN SRI.RISHIKESH HARIDAS RESPONDENTS:

1 SURESH K.V., S/O. VASAVAN, VAVATHIL HOUSE, MALAM P.O., MANARCAD VILLAGE, KOTTAYAM 686 031, OFFICE ROOM NO. 100, KANDATHIL BUILDINGS, SASTHRI ROAD, KOTTAYAM - 1.
Tr.P(C).No. 654 of 2018 -2-
2 BINDHU SURESH, W/O.SURESH.K.V., VAVATHIL HOUSE, MALAM P.O., MANARCAD VILLAGE, KOTTAYAM-686 031.
3 PHILIP JACOB @ BABY, S/O.JACOB, CHETHIPUZHA HOUSE, AMALAGIRI P.O., KOTTAYAM, PIN-686 560.
4 T.M.MATHEW @ BIJU, S/O.MATHEW, THENGUMTHURUTHEL HOUSE, MANARCAD VILLAGE, MANARCAD PANCHAYATH, KOTTAYAM TALUK-686 031.
5 JOY GEORGE, S/O.GEORGE, OFFICE AT PETER KORIYA ROAD, KOCHI-682 023, COCHIN CORPORATION, ERNAKULAM.
6 DOMINIC MATHEW, S/O.K.K.MATHEW, KUZHIMATTAM HOUSE, AYARKUNNAM VILLAGE, AYARKUNNAM KARA, AYARKUNNAM P.O., KOTTAYAM, PIN-686 019.

BY ADV. SRI.M.NARENDRA KUMAR THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 14.11.2018, ALONG WITH OP(C).2581/2018, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:

Tr.P(C).No. 654 of 2018
APPENDIX PETITIONER'S/S EXHIBITS:
ANNEXURE 1: TRUE COPY OF THE PLAINT IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED JUNE 2011.
ANNEXURE 2 TRUE COPY OF THE WRITTEN STATEMENTS IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED 10.01.2013.
ANNEXURE 2(A): TRUE COPY OF THE WRITTEN STATEMENT IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED APRIL 2013.
ANNEXURE 3: TRUE COPY OF THE HISTORY OF CASE HEARING FROM 11.01.2013 TO 05.07.2018.
ANNEXURE 4: TRUE COPY OF THE MOBILE COMMUNICATION PRINT OUT OF TEXT MESSAGE FROM THE MOBILE PHONE OF THE LEARNED COUNSEL FOR THE PETITIONER.
ANNEXURE 5: TRUE COPY OF THE PORTION OF EVIDENCE WHEREIN THE COMMISSIONER MADE HIS ENDORSEMENT.
ANNEXURE 6: TRUE COPY OF THE AFFIDAVIT AND PETITION FILED BY THE PETITIONER IN IA NO.886/2018 IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED 30.06.2018.
ANNEXURE 7: TRUE COPY OF THE AFFIDAVIT OF THE LEARNED COUNSEL FOR THE PETITIONER DATED 30.06.2018 IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM.
ANNEXURE 8: TRUE COPY OF PORTION OF THE EVIDENCE CONTAINING THE ENDORSEMENT OF THE COMMISSIONER.
ANNEXURE 9: TRUE COPY OF THE JUDGMENT IN OP(C)NO.1852/2018 OF THIS HON'BLE COURT DATED 03.09.2018.
ANNEXURE 10: TRUE COPY OF THE INTERIM ORDER IN OP(C)NO.2581/2018 DATED 10.10.2018 OF THIS HON'BLE COURT.
ANNEXURE 11: TRUE COPY OF THE JUDGMENT IN IA NO.886/2018 IN OS NO.682/2012 DATED 3RD OCTOBER, 2018 OF THE ADDITIONAL SUB JUDGE, KOTTAYAM.
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