Bombay High Court
M/S Shemaroo Entertainment Ltd vs Sahara India Commercial Corporation ... on 20 November, 2025
Digitally
signed by 1/1 6-COMIP-211-2015 (OS).doc
MEERA
MEERA MAHESH
MAHESH JADHAV
JADHAV Date:
2025.11.21
10:51:11
+0530 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL IP SUIT NO. 211 OF 2015
M-s Shemaroo Entertainment Ltd ...Plaintiff
Versus
Sahara India Commercial Corporation Ltd And 6 Ors ...Defendants
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Mr. C.M. Lokesh i/b Chandana Salgaocar for the Plaintiff.
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CORAM : ARIF S. DOCTOR, J.
DATE : 20 th NOVEMBER, 2025.
P.C:
1 Not before the bench of which Justice Arif S. Doctor is a member.
[ARIF S. DOCTOR, J.] Meera Jadhav ::: Uploaded on - 21/11/2025 ::: Downloaded on - 21/11/2025 22:49:59 :::