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Bombay High Court

M/S Shemaroo Entertainment Ltd vs Sahara India Commercial Corporation ... on 20 November, 2025

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       signed by                                           1/1                       6-COMIP-211-2015 (OS).doc
       MEERA
MEERA MAHESH
MAHESH JADHAV
JADHAV Date:
       2025.11.21
       10:51:11
       +0530                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                                   IN ITS COMMERCIAL DIVISION


                                             COMMERCIAL IP SUIT NO. 211 OF 2015


                     M-s Shemaroo Entertainment Ltd                                          ...Plaintiff
                             Versus
                     Sahara India Commercial Corporation Ltd And 6 Ors                       ...Defendants
                                                                 -----
                    Mr. C.M. Lokesh i/b Chandana Salgaocar for the Plaintiff.
                                                                 -----


                                                           CORAM : ARIF S. DOCTOR, J.

DATE : 20 th NOVEMBER, 2025.

P.C:

1 Not before the bench of which Justice Arif S. Doctor is a member.

[ARIF S. DOCTOR, J.] Meera Jadhav ::: Uploaded on - 21/11/2025 ::: Downloaded on - 21/11/2025 22:49:59 :::