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[Cites 0, Cited by 3] [Section 34(2)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(2)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(ii)to make recommendations to the Executive Council for the institution of posts of Academic Officers specified in section 14, Professorships, Associate professorships, Assistant Professorships, Lecturerships, Demonstratorships and posts at research stations including extension education and in regard to their qualifications, duties, emoluments and other conditions of service;